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Bombay High Court Rejects Ram Dhuri’s Plea Seeking Heritage Tag on Mehrangir - (02 Sep 2015)

Bombay HC has rejected plea filed by Ram Dhuri, president of National Forum for Aided Institutions Employees(Dept. of Atomic Energy), seeking direction to auction purchasers of Dr Homi Bhabha’s bungalow- Mehrangir, to not carry out demolition or repair work since it is of historical significance.

Tags : BOMBAY HIGH COURT  RAM DHURI  DR HOMI BHABHA’S BUNGALOW- MEHRANGIR  

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