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SC to Akhilesh Yadav Govt.: Decide Soon on Taking over Shivpal Singh’s College - (28 Sep 2016)

SC has directed Akhilesh Government to decide on taking over the management of Chaudhary Charan Singh College, whose governing body is headed by Shivpal.

Tags : SC   CHAUDHARY CHARAN SINGH COLLEGE   SHIVPAL  

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