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CIC Orders Indian Navy to Make Public, Report on Lt Cdr Rahul Nair Death - (28 Sep 2016)

Central Information Commission (CIC) has ordered Indian Navy to make public the inquiry report on death of Lt Cdr Rahul Nair during a 2010 air show even as it pulled up officials for their "cavalier attitude".

Tags : CENTRAL INFORMATION COMMISSION   INDIAN NAVY   LT CDR RAHUL NAIR  

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