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NGT Imposes Rs 105-cr Fine on Goel Ganga Developers, Pune - (28 Sep 2016)

National Green Tribunal (NGT) has imposed a whopping Rs 105-crore fine on Goel Ganga Developers for violating environmental laws by carrying out construction over and above the clearance obtained from the Environment Department.

Tags : NGT   GOEL GANGA DEVELOPERS  

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