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Punjab and Haryana HC Rejects PMET Retest Plea, Orders Varsity to Recast Merit List - (02 Sep 2015)

Punjab and Haryana HC has rejected demand of petitioners for retest of Pre Medical Entrance Test (PMET-2015), earlier conducted by Baba Farid University of Health Sciences (BFUHS), Faridkot. The court, however, asked varsity to revise merit list of May 17 examination.

Tags : PUNJAB AND HARYANA HC  PMET-2015  

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