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Uttarakhand HC Directs Removal of Shiksha Mitras - (28 Sep 2016)

Uttarakhand HC, while hearing petition related to appointments of Shiksha Mitras in Government Schools of State, has ordered that only those who have passed the Teachers Eligibility Test or hold a Diploma in Elementary Education should be given appointment on the post.

Tags : UTTARAKHAND HC  SHIKSHA MITRAS  

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