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SC to CBI: Serve Notice on Azam Khan for Insensitive Remarks over Bulandshahr Gang-Rape Case - (27 Sep 2016)

SC has asked Central Bureau of Investigation (CBI) to serve notice to UP Minister and Samajwadi party leader Azam Khan for his alleged statement on Bulandshahr gangrape case.

Tags : SC   CBI   AZAM KHAN  

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