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Delhi High Court Orders MYAS to Revoke IOA Chief’s Khel Protsahan Puraskar - (01 Sep 2015)

Delhi High Court has ordered Ministry of Youth Affairs and Sports (MYAS) to revoke Rashtriya Khel Protsahan Puraskar awarded to IOA chief and World Squash Federation president N Ramachandran in 2011, taking note of ministry’s deliberate ignorance towards opinions of sports players in giving awards.

Tags : DELHI HIGH COURT  MINISTRY OF YOUTH AFFAIRS AND SPORTS  

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