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Hyderabad HC Put Stay on Singareni Land Acquisition Bid - (27 Sep 2016)

Hyderabad HC has stayed land acquisition process initiated by Government to enable Singareni Collieries set up its open-cast mine in an area of 175 acres in Kasipet village near Mandamarri of Adilabad district.

Tags : HYDERABAD HC   SINGARENI LAND ACQUISITION BID  

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