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Bombay High Court Grants Bail to Hasan Ali in Tax Case - (01 Sep 2015)

Bombay High Court has granted bail to Hasan Ali, a Pune businessman who has been in judicial custody at Arthur Road for years in connection with case registered against him by Income Tax Department alleging that he had evaded tax to tune of Rs 1 lakh crore over seven years.

Tags : BOMBAY HIGH COURT  HASAN ALI  

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