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Orissa HC Notices Ministries - (27 Sep 2016)

Orissa HC has issued notices to Ministries of Law and Justice, Home, Personnel, Public Grievance and Pensions over a writ petition seeking declaration of Section 14(1)(h) of Lokpal and Lokayuktas Act, 2013 as ultra vires to the provisions of the Constitution.

Tags : ORISSA HC   LOKPAL AND LOKAYUKTAS ACT  

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