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Delhi HC Seeks Police Reply on DCW's Plea to Quash FIR against Swati Maliwal - (27 Sep 2016)

Delhi HC has asked police to reply to a plea by Delhi Commission for Women for quashing of an FIR lodged against its Chief Swati Maliwal for allegedly revealing identity of a 14-year-old Dalit rape victim who had succumbed to her injuries.

Tags : DELHI HC   SWATI MALIWAL  

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