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SC Gives 6 Months to Probe Charges against Ex-UP Minister in DA Case - (27 Sep 2016)

SC has given six months time to Investigation Agencies to probe allegations, that Ex-UP Minister and BSP Leader Naseemuddin Siddiqui and his spouse amassed Disproportionate Assets (DA) while holding public office.

Tags : SC   NASEEMUDDIN SIDDIQUI  

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