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Welspun Secures 'Interactive Textile Article and Augmented Reality System' Patent - (26 Sep 2016)

Welspun India has secured 'Interactive Textile Article and Augmented Reality System' patent which protects the company's new product line TILT." The patent covers a system that has textile material with a design of motif and an augmented reality software application.

Tags : WELSPUN INDIA   PATENT  

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