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CIC: Inquire Fake Birth Certificates Racket in NDMC - (26 Sep 2016)

Central Information Commission (CIC) has ordered inquiry into "gross irregularities" in issuance of fake birth certificates by North Delhi Municipal Corporation (NDMC) after 49 forged certificates has came to light.

Tags : CENTRAL INFORMATION COMMISSION   NORTH DELHI MUNICIPAL CORPORATION   FAKE BIRTH CERTIFICATES  

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