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Punjab and Haryana HC Slams Haryana Government over Suggesting Non-Monitoring of Jat Agitation - (26 Sep 2016)

Punjab and Haryana HC has slamed Haryana Government for "suggesting" it to not to monitor investigation of around 2,100 criminal cases related to violence during Jat agitation in February.

Tags : PUNJAB AND HARYANA HC   JAT AGITATION  

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