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Patna HC Sets Aside Engineer’s Transfer Order, Rebukes Deputy CM Tejashwi Yadav - (26 Sep 2016)

Patna HC has called Bihar Deputy CM Tejashwi Prasad Yadav a ‘greenhorn’ for his decision to transfer an engineer of State’s Building Construction Department on recommendations of an MLA and restored the official to his original place of posting.

Tags : PATNA HC   TEJASHWI PRASAD YADAV   ENGINEER’S TRANSFER  

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