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Vyapam Case : Supreme Court Asks CBI to Take Over all 185 Cases in Three Weeks - (03 Aug 2015)

Supreme Court has talked tough for the first time since ordering CBI probe into all 185 Vyapam cases and 40 deaths allegedly related to it, and brushing aside the central agency's request to allow Madhya Pradesh police to probe 73 cases of cheating in examinations.

Tags : SUPREME COURT   VYAPAM CASE  

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