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Allahabad HC Notices GMC Officials over Illegal Hoardings - (26 Sep 2016)

Allahabad HC has issued notices to Ghaziabad Municipal Corporation (GMC), along with two others and directed them to be present in the court on e next date of hearing on November 30 on issue of issue of illegal hoardings in the city.

Tags : ALLAHABAD HC   GMC  

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