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Orissa HC Grants Three Week Bail to Puri Servitor - (26 Sep 2016)

Orissa HC has allowed arrested Puri Temple servitor Rabi Dash in a case relating to his alleged involvement in Niladree Bije fiasco of sibling deities, to go on an interim bail for three weeks from September 28 to October 18 to be with his ailing wife.

Tags : ORISSA HC   PURI TEMPLE SERVITOR  

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