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Punjab & Haryana HC Denies Bail to Former Gurdaspur SP Salwinder - (26 Sep 2016)

Punjab and Haryana HC has rejected anticipatory bail application of Ex-Gurdaspur SP Salwinder Singh, who was in news during January terror attack at Pathankot Airbase in a case of alleged sexual harassment and corruption.

Tags : PUNJAB AND HARYANA HC   SP SALWINDER SINGH  

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