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Bombay HC Seeks Govt’s Reply to US Couple’s Plea to Take Back Embryos - (26 Sep 2016)

Bombay HC has asked Union Commerce Ministry and Indian Council of Medical Research to take a stand on a plea of an American couple to take back their embryos, kept in a hospital lab in Mumbai, after the Indian Government recently banned commercial surrogacy.

Tags : BOMBAY HC   COMMERCIAL SURROGACY  

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