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SC Grants Life to Death Row Convict, Acquits Him of Charges of Killing Wife & 5 Daughters - (26 Sep 2016)

SC has saved a death row convict from gallows and acquitted him of charges of killing his wife and five daughters in Durg district of Chhattisgarh in 2012 stating that there was no admissible evidence to prove his involvement in the case.

Tags : SC   DEATH ROW  

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