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Madras HC to AIIMS: Depute Doctor for Post-Mortem of Murder - (23 Sep 2016)

Madras HC has directed AIIMS, Delhi to depute a doctor on or before September 27, for postmortem of P Ramkumar, the sole accused in the murder of a woman techie, who allegedly committed suicide in prison.

Tags : MADRAS HC   POST-MORTEM   P RAMKUMAR  

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