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Gujarat HC: It Will Take a Long Way in "Restoring" Confidence of People in Police - (01 Sep 2015)

Gujarat HC has observed that impartial inquiry by CID in death of Shwetang Patel will go a long way in "restoring" confidence of people in "fairness and objectivity" of Gujarat Police. The observation came after state govt. filed report on ongoing inquiry of Shwetang’s alleged custodial death.

Tags : GUJARAT HC  SHWETANG PATEL  

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