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Madras HC Orders Speedy Trial in Alagiri Aide’s Murder Case - (23 Sep 2016)

Madras HC has ordered speedy trial in case registered against Ex-Union Minister M.K. Alagiri’s one-time close aide V.P. Pandi alias ‘Attack’ Pandi on charges of murdering the former’s confidante N. Suresh Babu alias ‘Pottu’ Suresh.

Tags : MADRAS HC   ALAGIRI AIDE’S MURDER CASE  

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