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Bombay High Court Orders State Govt. to Create Diagnostic Tool in Urdu - (01 Sep 2015)

Bombay High Court has ordered Maharashtra Government to consider a proposal for development of a diagnostic tool in Urdu to identify learning disability in Urdu schools, considering large number of Urdu-medium schools in state and at about 10 lakh students.

Tags : BOMBAY HIGH COURT  MAHARASHTRA GOVERNMENT  

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