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NGT Pulls Up Govt., Authorities for Failure to Control Mosquito-Borne Infections - (22 Sep 2016)

National Green Tribunal (NGT) has pulled up Delhi Government and Civic Bodies for their failure to implement strong measures to control mosquito-breeding and check the spread of chikungunya and dengue.

Tags : NGT   CHIKUNGUNYA   DENGUE   DELHI GOVERNMENT  

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