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Hyderabad HC: Speaker Failed to Exercise Powers Conferred upon Him - (22 Sep 2016)

Hyderabad HC, while observing that Speaker of State Legislative Assembly has failed to exercise powers conferred upon him, said that Speaker has to decide on applications filed for disqualification of Errabelli Dayakar Rao and 11 other MLAs from TDP.

Tags : HYDERABAD HC  SPEAKER   LEGISLATIVE ASSEMBLY  

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