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SEBI to MFs: Disclose Absolute Commission Paid to Agents - (21 Sep 2016)

Securities and Exchange Board of India (SEBI), with an aim to bring in greater transparency in dealings of mutual funds, markets regulator, has asked them to disclose exact commission paid to distributors as against the investments garnered from subscribers in each Mutual Fund (MF) scheme.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   MUTUAL FUND  

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