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SC Restrain Pramod Mutalik and His Associates From Entering Territory of Goa - (31 Aug 2015)

Supreme Court has dismissed a plea of Sri Ram Sene Chief Pramod Mutalik against Bombay High Court order upholding order restraining him and his associates from entering territory of Goa, saying they indulge in "moral policing".

Tags : SUPREME COURT  PRAMOD MUTALIK  

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