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Himachal HC to MMMC: Start Admissions of MBBS Students - (21 Sep 2016)

Himachal Pradesh HC has directed Principal of Maharishi Markandeshwar Medical College (MMMC) give admission to 150 students in MBBS course as per list issued by counseling committee of State Government.

Tags : HIMACHAL PRADESH HC   MAHARISHI MARKANDESHWAR MEDICAL COLLEGE  

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