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Madras HC to ED: Do not Take Any Precipitative Action against Nalini Chidambaram - (21 Sep 2016)

Madras HC has asked Enforcement Directorate (ED) not to take any precipitative action against senior advocate Nalini Chidambaram, wife of Congress strongman P Chidambaram, in Saradha chit scam case.

Tags : MADRAS HC   NALINI CHIDAMBARAM  

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