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Patna HC Rejects PIL for Special Package of Rs 1.25 Lakh Crore - (21 Sep 2016)

Patna HC has rejected PIL seeking its direction to Central Government for implementation of special package of Rs 1.25 lakh crore for Bihar which was announced by Prime Minister Narendra Modi during last Assembly polls.

Tags : PATNA HC   SPECIAL PACKAGE OF RS 1.25 LAKH CRORE  

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