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SC Put Stay on Admission to Unclaimed Medical Seats in All-India Quota - (21 Sep 2016)

SC, on a petition filed by students in Delhi who have sought a second chance at claiming 15% seats in government institutes for NRIs and students from other states in private medical and dental colleges, has stayed admissions to unclaimed seats from the 15% all-India quota from Maharashtra.

Tags : SC   PRIVATE MEDICAL AND DENTAL COLLEGES   ADMISSION  

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