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Madras HC: No Liquor Shops Near Govt. Offices - (21 Sep 2016)

Madras HC has said that though State Govt. may have taken over wholesale distribution as well as retail vending of Indian Made Foreign Liquor from private sector through its public sector undertaking, but that doesn't give it licence to establish liquor shops right opposite government offices.

Tags : MADRAS HC   LIQUOR SHOPS  

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