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Madras HC Summons Principal Secretary, Department of School Education - (21 Sep 2016)

Madras HC has directed Principal Secretary, Department of School Education, to appear in court with records on November 7 in connection with a public interest litigation petition seeking to close over 746 unrecognised schools in the State.

Tags : MADRAS HC   PRINCIPAL SECRETARY   DEPARTMENT OF SCHOOL EDUCATION   UNRECOGNISED SCHOOLS  

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