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Delhi HC: Don't Deny Treatment to Dengue, Chikungunya Patients - (21 Sep 2016)

Delhi HC has warned all hospitals in Delhi not to deny admission to dengue and chikungunya patients and asked Centre and AAP Government to engage retired personnel, if needed, to increase strength of doctors and paramedics to meet exigencies.

Tags : DELHI HC   DENGUE   CHIKUNGUNYA  

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