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Delhi HC Orders Love Day- Pyaar Ka Din Movie Release with U/A Certificate - (20 Sep 2016)

Delhi High Court has ordered the release of Bollywood movie Love Day-Pyaar Ka Din with a U/A certificate and set aside the Central Board of Film Certification order that categorised the movie as the adult.

Tags : DELHI HIGH COURT   LOVE DAY-PYAAR KA DIN  

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