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PMET 2016: P&H HC Dismisses Pleas against Percentile System - (20 Sep 2016)

Punjab & Haryana HC has dismissed petitions filed for challenging single-judge order on Punjab Pre-Medical Entrance Test (PMET-2016) conducted by Baba Farid University of Health Sciences, Faridkot, for admission to MBBS/BDS courses in state medical colleges.

Tags : PUNJAB AND HARYANA HIGH COURT  

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