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Delhi HC Raps Sajjan Kumar For Casting Aspersions on Sikh Judge - (20 Sep 2016)

Delhi HC has rapped Congress functionary Sajjan Kumar for casting aspersions on a Sikh judge who is on the division bench hearing of an appeal relating to the 1984 anti-Sikh riots.

Tags : DELHI HC   SAJJAN KUMAR   1984 ANTI-SIKH RIOTS  

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