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SC Questions Centre, AMU About Norms Flouted in Appointment of Vice Chancellor - (20 Sep 2016)

SC while questioning the mode and method in which the Vice Chancellor of Aligarh Muslim University (AMU) has been appointed, asked that how University Grants Commission rules could be ignored in the appointment process.

Tags : SUPREME COURT   ALIGARH MUSLIM UNIVERSITY   APPOINTMENT OF VICE CHANCELLOR   UNIVERSITY GRANTS COMMISSION  

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