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Madras HC Delays Postmortem of P Ramkumar, Suspect in S. Swathi Murder Case - (19 Sep 2016)

Madras HC, after mysterious death of P Ramkumar, suspect in murder case of Software Engineer S Swathi, has asked authorities not to go ahead with postmortem till court passes orders on the matter.

Tags : MADRAS HC   P RAMKUMAR   S. SWATHI MURDER CASE  

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