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Govt. Issues Notifican Regarding BS-VI Emission Norms - (19 Sep 2016)

Government has issued a notification regarding BS-VI emission standards, saying testing agencies will start collecting data on real-time emission of on-road vehicles from 2020 and from 2023 these norms will be applicable for Conformity Of Production (COP).

Tags : GOVERNMENT   BS-VI EMISSION NORMS  

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