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CBDT to I-T Department: Keep Offices Open till Midnight on 30 September - (16 Sep 2016)

Central Board of Direct Taxes (CBDT) has directed the Income Tax Department to keep its country-wide offices open till midnight on September 30 in order to receive declarations under the domestic black money window - the Income Declaration Scheme (IDS).

Tags : CBDT   I-T DEPARTMENT   IDS   SEPTEMBER 30  

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