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USTPO Cancels Chennai Restaurant Chain, Aappakadai's Trademark 'Aachi' - (16 Sep 2016)

Trademark Trial and Appeal Board, United States Patent and Trademark Office (USTPO), has cancelled Aappakadai's registration of trademark 'Aachi' in the United States.

Tags : USTPO   AACHI   TRADEMARK   AAPPAKADAI  

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