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CCI Directs Inquiry against Jaiprakash Associates in Majority Orders Involving Real Estate Projects - (16 Sep 2016)

Competition Commission of India (CCI) has ordered inquiry against Jaiprakash Associates Ltd through majority orders in two separate cases involving real estate projects in the National Capital Region for alleged abuse of dominant market position and imposition of “unfair” conditions on buyers.

Tags : COMPETITION COMMISSION OF INDIA   JAIPRAKASH ASSOCIATES  

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