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NGT Forms Expert Panel to Inspect Rabindra Sarovar Stadium - (16 Sep 2016)

National Green Tribunal (NGT) has formed a 5 -member expert group to inspect Indian Super League (ISL) football venue Rabindra Sarovar Stadium following a Public Interest Litigation (PIL) that pleaded that night matches should not be organised without proper environmental monitoring.

Tags : NATIONAL GREEN TRIBUNAL   RABINDRA SAROVAR STADIUM  

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