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SC Disposes of Sehajdhari Case - (16 Sep 2016)

SC has disposed of a petition by Shiromani Gurdwara Parbandhak Committee (SGPC) over Sehajdhari Sikhs’ right to vote in SGPC elections as the case had become irrelevant following a new central law taking away their right.

Tags : SC   SGPC   SEHAJDHARI CASE  

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