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Madhya Pradesh HC Commutes Life Imprisonment to 7 Years in Murder Case - (16 Sep 2016)

Madhya Pradesh HC has commuted to seven years jail term life imprisonment awarded to a man for murder of a ten-year-old boy, holding that it was a culpable homicide not amounting to murder.

Tags : MADHYA PRADESH HC   MURDER CASE   COMMUTE   LIFE IMPRISONMENT  

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